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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(b) in Madhya Pradesh Electricity Supply Code, 2013

(b)All communications to the ............ Discom shall be addressed to the Secretary of the ............ Discom at the Corporate Office of the ............ Discom or to any other office authorised or designated in this behalf.