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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(7) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(7)In the case of candidates to be selected for the post of Stenographer only those candidates who know Hindi Shorthand and typing will be considered and final assessment of merit shall be made only after adding the marks obtained in Hindi Shorthand and typing. The candidate shall be required to appear at a competitive test for Hindi shorthand and typing and marks shall be allotted out of the maximum marks of 50 in each. The marks obtained in Hindi Shorthand and typing shall be added in the list mentioned in sub-rule (6). The ability of the candidates in English Shorthand and typing will also be tested and the marks so obtained will be added to the list mentioned above.