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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(e) in Orissa School Education (Community Participations) Rules, 2000

(e)Ensure regularity of attendance of children in the school and present temporary discontinuance and drop out of children through persuasion of parents;