Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)Non High Rise buildings with height more than 12.0m up to 18.30m Industrial Developments and Institutional Developments other than High Rise Buildings