Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(23)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(23)(d) in Manipur International University Act, 2018

(d)make appointments of any employees of the University in such a manner as may be prescribed by the Statutes;