Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 962] [Entire Act] Bengal Presidency - Subsection Section 962(b) in Police Regulations, Bengal , 1943 (b)An article worn out in less than the prescribed period may, at the discretion of the Superintendent, be replaced wholly or partly at the expense of the officers concerned.