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Bengal Presidency - Section

Section 962 in Police Regulations, Bengal , 1943

962. Period for which clothing should last. [§ 12, Act V, 1861].

(a)The minimum period for which each article of clothing supplied at the cost of the Provincial Government is required to last is given in Appendix LVI.
(b)An article worn out in less than the prescribed period may, at the discretion of the Superintendent, be replaced wholly or partly at the expense of the officers concerned.