Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act] State of Kerala - Subsection Section 41(3)(b) in Kerala Survey and Boundaries Rules, 1964 (b)If the are calculated is more than the area recorded in the settlement register and if the width is not greater than the width recorded in the divide sketch.