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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(3) in Kerala Survey and Boundaries Rules, 1964

(3)The demarcation shall be confirmed according to the existing shape of ground in the following cases, namely.
(a)If the are calculated is the same as the settlement area though its width is more or less than the width recorded in the divide sketch, and
(b)If the are calculated is more than the area recorded in the settlement register and if the width is not greater than the width recorded in the divide sketch.