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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1)(a) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986

(a)equivalent to four months rent for every year of unexpired period of lease, where such unexpired period is five years or less; or