(4)A bill is not invalid by reason—(a)That it is not dated;(b)That it does not specify the value given, or that any value has been given therefor;(c)That it does not specify the place where it is drawn or the place where it is payable.Modifications etc. (not altering text)C3S. 3 amended by Decimal Currency Act 1969 (c. 19), s. 2
