Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

British India - Subsection

Section 3(4)(c) in Bills of Exchange Act 1882

(c)That it does not specify the place where it is drawn or the place where it is payable.