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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(3) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(3)A copy of the annual report and a copy of the resolution passed by the Senate together with information on the action taken under sub-section (2) shall be submitted to the Government by the Governing Council for information.