Section 50(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Union of India - Subsection

Section 50(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)On the arrival of a fleet, flotilla, squadron, or ship at a foreign port, the first visit shall be made by the naval or consular officer who is subordinate in rank to the other, according to the following scale :

(a)Consuls General	Torank with, but after Rear-Admirals.
(b)Consuls	Torank with, but after Captains.
(c)Vice-Consuls	Torank with, but after Lieutenant-Commanders.
(d)Consular Agents	Torank with, but after Lieutenants.

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Union of India - Subsection

Section 50(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964