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Union of India - Section

Section 50 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

50. Consular Authorities including Commonwealth Consular Officers.

(1)On the arrival of a fleet, flotilla, squadron, or ship at a foreign port, the first visit shall be made by the naval or consular officer who is subordinate in rank to the other, according to the following scale :
(a)Consuls General Torank with, but after Rear-Admirals.
(b)Consuls Torank with, but after Captains.
(c)Vice-Consuls Torank with, but after Lieutenant-Commanders.
(d)Consular Agents Torank with, but after Lieutenants.
(2)The Officer-in-Charge of a consular post during the absence of the titular incumbent shall take for the time being the rank of that incumbent.