Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(n) in The Rajasthan Judicial Service Rules, 2010 (n)[ "Written Examination" means Competitive Examination.] [Amended Vide Notification No. F.1(3)/DOP/A-II/2010,G.S.R. No. 35 Dated 10.6.2011.]
