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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3)(e) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(e)Enter into agreement with Universities, Trusts, Firms, Corporate and specified institutions for the purpose of capacity building, Conservation and Restoration;