Section 13(3) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017
(3)Director may:(a)Conserve, restore, repair, maintain and inventorise heritage structure;(b)Issue directions for explorations, and surveys;(c)Formulate specific guidelines for monuments for the purpose of conservation;(d)Accept or voluntary contributions towards Heritage Telangana Heritage Fund for the conservation, restoration, repairs, maintains and other development activities of a heritage structure;(e)Enter into agreement with Universities, Trusts, Firms, Corporate and specified institutions for the purpose of capacity building, Conservation and Restoration;(f)May affiliate with Universities, Research/scientific Institutions or other reputed institutions for the purpose of research, publication etc.Museums
