Section 2 in Haryana Registration and Regulation of Societies Rules, 2012
2. Definitions.
(1)In these rules, unless the context otherwise requires -(i)"Act" means the Haryana Registration and Regulation of Societies Act, 2012 ( Act 1 of 2012);(ii)"Appendix" means an Appendix annexed to these rules;(iii)"Form" means form appended to these rules.(2)The words and expressions used but not defined shall have the same meaning as assigned to them in the Act.
