Section 2(1) in Haryana Registration and Regulation of Societies Rules, 2012
(1)In these rules, unless the context otherwise requires -(i)"Act" means the Haryana Registration and Regulation of Societies Act, 2012 ( Act 1 of 2012);(ii)"Appendix" means an Appendix annexed to these rules;(iii)"Form" means form appended to these rules.
