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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Nagaland - Subsection

Section 2(1)(xxvi) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(xxvi)"Teacher" means a Professor, Associate Professor, Assistant Professor/Lecturer or such other person as may be appointed for imparting instructions or conducting research in the University or in constituent college or institution and includes the Principal of a constituent college or institution in conformity with the norms prescribed by the UGC;