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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(1)(c) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(c)any other matter which by this Act or the Statute is to be or may be provided for by the Ordinance.