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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11) in Aircraft Rules, 1937

(11)[ "Basic Instrument Flight Trainer" means a device which is equipped with appropriate instruments, and which simulates the flight deck environment of an aircraft in flight in instrument flight conditions;] [Inserted by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).][(11-A) "Cabin crew member" means a crew member other than a flight crew member;] [Inserted by G.S.R. 383, dated 11.7.2001 (w.e.f, 21.7.2001).]