Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(3) in The Orissa Shops and Commercial Establishments Rules, 1958 (3)[ A Combined Muster Roll-cum-Register of Wages in Form 10 retainable for three years.] [Substituted vide O.G.E. No. 423 dated 23.3.2009.]
