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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The number of employees deputed for the office of the Town Vending Committee shall be a minimum of two in number not below the rank of Record Clerk and shall be increased as per the requirement of the workload faced by the Town Vending Committee in the opinion of the Chairperson.