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State of Tamilnadu - Section

Section 24 in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

24. Space for functioning of the Town Vending Committee.

(1)The local authority concerned shall provide sufficient office space for the functioning of the Town Vending Committee and shall also depute its employees to carry out the ministerial and clerical functions of the Town Vending Committee.
(2)The number of employees deputed for the office of the Town Vending Committee shall be a minimum of two in number not below the rank of Record Clerk and shall be increased as per the requirement of the workload faced by the Town Vending Committee in the opinion of the Chairperson.