Section 3(20) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010
(20)[ 'Primary school' means a school or part of a school that imparts education between class I and V and 'Upper primary school' means a school or part of a school that imparts education between class VI and VIII.] [Substituted by Notification No. G.O.Ms. 41, dated 19.6.2013 (w.e.f. 3.3.2011).]
