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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(1)(h) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(h)it has been marked by an equipment and in the manner other than the equipment and the manner prescribed for that purpose ;