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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(3)(a) in Karnataka Town and Country Planning Act, 1961

(a)road, bridge, air port, port, inland water ways and inland ports, rail system or any other public facility of a similar nature as may be notified by the State Government from time to time;