Section 13(2)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(a)The examination shall be conducted by means of printed or cyclostyled or typed question papers and the same question papers shall be used at every placed at which the examination is held:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Bihar - Subsection

Section 13(2)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994