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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(2) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(2)
(a)The examination shall be conducted by means of printed or cyclostyled or typed question papers and the same question papers shall be used at every placed at which the examination is held:
Provided that the Council, may, if it considers necessary, use separate question papers in any subject or subjects for the examinees of different faculties or for collegiate, ex-collegiate or private candidates:Provided further that where the Council is satisfied that owing to unavoidable circumstances the examination could not be held at once or more centres on the scheduled date or dates, separate question papers may be used for conducting the examination at the centre or centres concerned in the paper/papers in which the examination could not be held.
(b)Subject to the provision of sub-clause (a) for the subjects which are common to more than one faculty and in languages and literature taught as optional and compulsory subjects the syllabi and question paper shall be the same.
(c)The question papers in all non-language subjects shall be set in Hindi.
With English version. The question in languages and literature shall be set in the language concerned except where otherwise specifically required.