Section 1 in The Tezpur University Act, 1993

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Union of India - Section

Section 1 in The Tezpur University Act, 1993

1. Short title and commencement.

(1)This Act may be called the Tezpur University Act, 1993.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Additional Information6

See 15-1-1994 : Vide Notification No. G.S.R. 22 (E), dt. 15-1-1994.