Section 1(2) in The Tezpur University Act, 1993

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Section 1(2) in The Tezpur University Act, 1993

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Additional Information6

See 15-1-1994 : Vide Notification No. G.S.R. 22 (E), dt. 15-1-1994.