Section 21(1)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)he has not paid, except where Government by order have reduced or waived it, a not refundable application fee of Rupees five (Rupees one and paise twenty-five only if the candidate belongs to any of the Scheduled Castes or Tribes); or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 21(1)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981