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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(1)A candidate shall be disqualified, if-
(a)there is an attempt on his part to obtain support for his candidature, or
(b)he has not paid, except where Government by order have reduced or waived it, a not refundable application fee of Rupees five (Rupees one and paise twenty-five only if the candidate belongs to any of the Scheduled Castes or Tribes); or
(c)he has not paid, except where Government by order have reduced or waived it, a non-refundable examination fee of Rupees five (Rupees two and paise fifty only if the candidate belongs to any of the Scheduled Castes or Tribes) on receipt of intimation from the Commission about his eligibility to appear at the examination.