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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)Academic Council shall, by regulations, provide for the development of curriculum and syllabi by various Faculties in accordance with the objectives of the Faculty and the Degree requirements of the Vishwavidyalaya. Such regulations shall also provide that proposals of the Faculties shall be subject to the approval of the Academic Council.