Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(f) in M.P. Farmers' Organisation Rules, 1999

(f)A Farmers' Organisation may, for the purpose of monitoring, install such devices as may he required within its jurisdiction.