Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253H] [Entire Act] State of Rajasthan - Subsection Section 253H(p) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (p)[ Parliamentary Consultative Committees [Added by item 77, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981 page 295(1) 46.]
