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State of Rajasthan - Section

Section 253H in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

253H. Functions of the Committee.

- The functions of the Committee shall be to consider and advise on such matters concerning the affairs of the House as may be referred to it by the Speaker from time to time.]
(p)[ Parliamentary Consultative Committees [Added by item 77, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981 page 295(1) 46.]