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State of Mizoram - Section

Section 19 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

19. Decision on question as to disqualification of members.

- If any question arises as to whether a member of a District Council has become subject to any of the disqualifications mentioned in sub-rule (1) of Rule 18 the question shall be referred for the decision to the Administrator and his decision shall be final.