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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(2) in The Orissa Factories Rules, 1950

(2)No [* * *] [Omitted vide Orissa Gazette Part III/27.9.1974-SRO No. 693/74/ 13.9.1974.] person shall engage, in conjunction with lifting, carrying or moving by hand or on head, any material, article, tool or appliance, if the weight thereof exceeds the lowest weight fixed by the Schedule to Sub-rule (1) for any of the persons engaged, multiplied by the number of the persons engaged.Rules prescribed under Section 35