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State of Odisha - Section

Section 57 in The Orissa Factories Rules, 1950

57. Excessive weights.

(1)No Omitted vide [* * *] [Orissa Gazette Part III/27.9.1974-SRO No. 693/74/ 13.9.1974.] person shall, unaided by another person, lift, carry or move by hand or on head any material, article, tool or appliance exceeding the maximum limit in weight set out in the following Schedule:[Schedule] [Substituted Omitted vide Orissa Gazette Part III/27.9.1974-SRO No. 693/74/ 13.9.1974.]
  Person Maximum weight for material article, tool orappliance
  (1) (2)
(a) Adult male [50 kgs.] [Substituted vide Orissa Gazette Extraordinary No. 1/1.1.2004-SRO 718-2003-LE/23.12.2003.]
(b) Adult female 30 kgs.
(c) Adolescent male 30 kgs.
(d) Adolescent female 20 kgs.
(e) Male child 16 kgs.
(f) Female child 13 kgs.
(2)No [* * *] [Omitted vide Orissa Gazette Part III/27.9.1974-SRO No. 693/74/ 13.9.1974.] person shall engage, in conjunction with lifting, carrying or moving by hand or on head, any material, article, tool or appliance, if the weight thereof exceeds the lowest weight fixed by the Schedule to Sub-rule (1) for any of the persons engaged, multiplied by the number of the persons engaged.Rules prescribed under Section 35