Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(1)(a) in Tamil Nadu State Housing Board Act, 1961

(a)turn, divert, discontinue the public use of, of permanently close any public street vested in it or any part thereof; or