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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(1) in Tamil Nadu State Housing Board Act, 1961

(1)The Board may-
(a)turn, divert, discontinue the public use of, of permanently close any public street vested in it or any part thereof; or
(b)discontinue the public use, of, permanents close any public square vested in it or any part thereof.