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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1)(b) in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

(b)name of candidates set up by the registered but un-recognised political party; and