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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

(1)The scales of pay admissible to persons appointed to various categories of post in the Service shall be such as may be determined by the Government from time to time.