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State of Uttar Pradesh - Section

Section 22 in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to various categories of post in the Service shall be such as may be determined by the Government from time to time.
(2)The scale of pay in force at the commencement of these rules are given in the Appendix.