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State of Rajasthan - Section

Section 8 in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

8. Qualification & Experience.

(1)Essential qualification and experience in respect of posts for officers and other employees of the Commission shall be as mentioned in Part-I & II of Appendix 'A'.
(2)The Commission may relax the eligibility criteria in respect of age and experience for appointment in appropriate cases after seeking DOP's concurrence.