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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005

(1)Essential qualification and experience in respect of posts for officers and other employees of the Commission shall be as mentioned in Part-I & II of Appendix 'A'.