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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Manipur - Subsection

Section 74(4) in Manipur International University Act, 2018

(4)Contravention of the provisions of sub-section (3), shall be a cognizable offense and shall on conviction be punishable with a minimum fine or rupees ten million which may extend to rupees hundred million or with an imprisonment for a term of six months which may extend to five years or with both.